CRLR/468/2023
2023 Latest Caselaw 1842 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      14.07.2023                        CRLR No.468 of 2023
                                        ble Alok Kumar Verma, J.

An order was passed by City Magistrate, Haridwar under Section 133 of the Code of Criminal Procedure, 1973 against the respondent no.2. Respondent no.2 filed a Criminal Revision. The said revision has been allowed vide judgment dated 30.05.2023, passed by learned IIIrd Additional Sessions Judge, Haridwar.

2. Heard Mr. Pankaj Miglani, learned counsel for the revisionist (through video conferencing) and Mrs. Manisha Rana Singh, learned A.G.A. for the State.

3. Learned counsel for the State has sought one week time to get instructions.

4. List on 21.07.2023.

(Alok Kumar Verma, J.) 14.07.2023 JKJ/Pant