CRJA/2/2018
2023 Latest Caselaw 1810 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CRJA No.2 of 2018
                                 Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mrs. Prabha Naithani, Amicus Curiae for the appellant.

Mr. Amit Bhatt, Deputy Advocate General and Mr. Rakesh Kumar Joshi, Brief Holder for the State of Uttarakhand.

2. Heard learned counsel for the parties.

3. Arguments concluded. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 07.07.2023 Arpan