WPMB/94/2023
2023 Latest Caselaw 1795 UK

             IN THE HIGH COURT OF UTTARAKHAND
                                  AT NAINITAL
                   HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                          AND
                      HON'BLE SRI JUSTICE RAKESH THAPLIYAL

                   WRIT PETITION (M/B) NO. 94 OF 2023
                               05TH JULY, 2023
BETWEEN:
Laxmi Bharti                                                  .....Petitioner.
And

State of Uttarakhand & others                                 ....Respondents.

Counsel for the Petitioner : Mr. Bhupesh Kandpal, learned counsel.

Counsel for the State : Mr. Vikas Pande, learned Standing Counsel.

The Court made the following:

JUDGMENT:(per Hon'ble The Chief Justice Sri Vipin Sanghi)

Learned counsel for the petitioner seeks leave to

withdraw the present writ petition.

2. The writ petition is dismissed as withdrawn.

3. Pending application, if any, also stands disposed of.

(VIPIN SANGHI, C.J.)

(RAKESH THAPLIYAL, J.) Dated: 05th July, 2023 NISHANT