SPA/76/2023
2023 Latest Caselaw 1789 UK

                Office Notes,
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      Date                                     COURT'S OR JUDGES'S ORDERS
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                                   SPA No.76 of 2023
                                   Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. Gyanendra Kumar Sharma, learned counsel with Mrs. Indu Sharma, learned counsel for the appellant.

Mr. S.S. Chaudhary, Brief Holder for respondent nos.1 & 2.

2. Arguments heard.

3. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 05.07.2023 Arti