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ABA/63/2022
2023 Latest Caselaw 1781 UK

Citation : 2023 Latest Caselaw 1781 UK
Judgement Date : 5 July, 2023

Uttarakhand High Court
ABA/63/2022 on 5 July, 2023
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      05.07.2023                     ABA No. 76 of 2021
                                     and connected cases
                                     Hon'ble Vipin Sanghi, C.J.
                                     Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Ravindra Maithani, J.

1. Mr. Girish Chandra Lakchaura and Mr. Dushyant Mainali, learned counsels for the applicant in ABA No. 76 of 2021.

2. Mr. Arvind Vashistha, learned Senior Counsel assisted by Ms. Disha Vashistha and Mr. Hemant Singh Mahar, learned counsels for the applicant in ABA No. 63 of 2022.

3. Mr. Alok Kumar, learned counsel for the applicants in ABA No. 101 of 2022.

4. Mr. Amit Kapri, learned counsel for the applicant in ABA No. 150 of 2022.

5. Mr. Ganesh Kandpal, learned counsel for the applicant in ABA No. 198 of 2022.

6. Mr. Bhuwnesh Joshi, learned counsel for the applicant in ABA No. 213 of 2022.

7. Mr. Tajhar Qayyum, learned counsel for the applicant in ABA No. 281 of 2022.

8. Mr. C.K. Sharma, learned counsel for the applicant in ABA No. 26 of 2023.

9. Mr. J.S. Virk, learned Deputy Advocate General, Mr. Rakesh Kumar Joshi and Mr. Pankaj Joshi, learned Brief Holders for the State of Uttarakhand.

10. Ms. Prabha Naithani, learned counsel for the complainant in ABA No. 215 of 2021.

11. Mr. B.D. Jha, Ms. Preeti Jha and Ms. Priyanka Jha, learned counsels for the complainant in ABA No. 198 of 2022.

12. Arguments heard.

13. Judgment reserved.

(Ravindra Maithani, J.) (Manoj K. Tiwari, J.) (Vipin Sanghi, C.J.) 05.07.2023 05.07.2023 05.07.2023

Rahul

 
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