CRLA/209/2016
2023 Latest Caselaw 1764 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLA No.209 of 2016
                                  Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. D.S. Mehta, learned counsel for the appellant.

2. Mr. J.S. Virk, learned Deputy Advocate General along with Mr. Rakesh Joshi, learned Brief Holder for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 04.07.2023 AK