Citation : 2023 Latest Caselaw 1762 UK
Judgement Date : 4 July, 2023
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
WPMS No. 1856 of 2023
Hon'ble Pankaj Purohit, J.
Mr. Prabhakar Narayan, learned counsel for the petitioner.
2. Mr. Tej Singh Bisht, learned D.A.G. assisted by Mr. Sachin Mohan Singh Mehta, learned Brief Holder for the State of Uttarakhand.
3. Heard learned counsel for the parties.
4. Learned counsel for the petitioner submits that the typed copy of judgment and order dated 26.07.1997, annexed at Annexure No.6 and its typed copy, is not complete and legible, therefore, he sought two days' time to bring the correct copy of the same, on record.
5. Permission is granted.
6. List on 07.07.2023.
(Pankaj Purohit, J.) 04.07.2023 PN/-
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