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CRLA/576/2019
2023 Latest Caselaw 289 UK

Citation : 2023 Latest Caselaw 289 UK
Judgement Date : 13 January, 2023

Uttarakhand High Court
CRLA/576/2019 on 13 January, 2023
SL.          Office Notes,
No.   Date      reports,
               orders or                     COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
                             CRLA No.454 of 2019

                             Hon'ble Sanjaya Kumar Mishra, J.

Hon'ble Alok Kumar Verma, J.

Mr. J.S. Virk, learned Deputy Advocate General for the State.

We heard the matter on 11.01.2023 with the proposal to dispose of the same on that day. However, on that day, the Courts are overburdened because of heavy listing.

In view of the ensuing winter vacations judgment could not be pronounced and some further argument is necessary.

Hence, list this matter on 21.02.2023 along with the connected matters.

(Alok Kumar Verma, J.)(Sanjaya Kumar Mishra, J.) 13.01.2023 (Grant urgent certified copy as per Rules) Pooja/Neha

 
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