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CLR/9/2023
2023 Latest Caselaw 253 UK

Citation : 2023 Latest Caselaw 253 UK
Judgement Date : 12 January, 2023

Uttarakhand High Court
CLR/9/2023 on 12 January, 2023
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                       COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      12.01.2023                        CLR No.09 of 2023
                                        Hon'ble Alok Kumar Verma, J.

s

The present proposed Revision has been filed under Section 25 of the Provincial Small Cause Courts Act, 1887 against the judgment and decree dated 14.12.2022, passed by the learned Judge, Small Cause Court/IIIrd Additional District Judge, Dehradun in SCC Suit No.29 of 2020, by which, the said SCC suit has been decreed.

Heard Mr. Bhupesh Kandpal, learned counsel for the proposed revisionist and Mr. Rajat Mittal, learned counsel for the respondents.

Admit.

List this case on 24.02.2023.

(Alok Kumar Verma, J.) 12.01.2023

Pant/

 
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