CLCON/499/2018
2023 Latest Caselaw 240 UK

          IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL

                       SRI JUSTICE VIPIN SANGHI, C.J.

                              12TH JANUARY, 2023
        CONTEMPT PETITION NO. 499 OF 2018
Between:
Sh. Digamber Jain Samaj         ...............Petitioner.

and

Sanjay Jain and others.                                        ....Respondents


Counsel for the petitioner.         :   Mr. Bhupesh Kandpal.

Counsel for the respondent          :   Mr. Piyush Garg, learned counsel for
                                        respondent No. 2.




Upon hearing the learned Counsel, the Court made the
following

JUDGMENT :

Mr. Bhupesh Kandpal, learned counsel for the

petitioner, seeks leave to withdraw the Contempt Petition.

He states that the same has become infructuous.

2. The same is dismissed as such.

________________ VIPIN SANGHI, C.J.

Dt: 12th January, 2023 Rathour