CRJA/5/2023
2023 Latest Caselaw 165 UK

                   Office Notes,
                reports, orders or
                 proceedings or
Sl. No   Date                                     COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     CRJA No.05 of 2023
                                     Hon'ble Sharad Kumar Sharma, J.

Mr. Atul Kumar Shah, D.A.G. with Mrs. Mamta Joshi, Brief Holder, for the State of Uttarakhand/respondent.

This criminal jail appeal has been preferred against the judgment of the conviction. In this jail appeal, the appellant has filed an application for providing him free legal aid services.

Hence, the High Court Legal Services Authority, is directed to appoint the Advocate to represent the cause of the present appellant within a period of two weeks' from today.

List this criminal appeal as soon as the respective counsel is appointed for passing an order.

(Sharad Kumar Sharma, J.) 10.01.2023

NR/