Citation : 2023 Latest Caselaw 531 UK
Judgement Date : 27 February, 2023
Office Notes, reports,
SL. orders or proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and Registrar's
order with Signatures
WPSS No. 2723 of 2017
Hon'ble Sharad Kumar Sharma, J.
Mr. Harshit Sanwal, Advocate for the applicant-petitioner.
Mr. M.S. Bisht, Brief Holder for the State.
The Correction Application has been preferred by the petitioner seeking correction in the judgment dated 13.02.2023, particularly, that as contained in paragraph no.11 of the said judgement.
The correction, which has been sought by the applicant-petitioner, is that, in paragraph no.11 of the judgment dated 13.02.2023, the date of "30.07.2015", which has been mentioned therein, it has to be corrected as "28.07.2015".
The said correction application, would stand allowed.
The correction is permitted to be carried out by the Bench Secretary of the court during the course of the day.
(Sharad Kumar Sharma, J.) 27.02.2023 Mamta
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