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C482/331/2023
2023 Latest Caselaw 493 UK

Citation : 2023 Latest Caselaw 493 UK
Judgement Date : 23 February, 2023

Uttarakhand High Court
C482/331/2023 on 23 February, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  C482 No. 331 of 2023
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Aarohi Bhalla, Advocate, with Mr. Suhail Ahmed Siddiqui, Advocate, for the applicants.

Mr. T.C. Agarwal, Deputy A.G., with Mrs. Meena Bisht and Mrs. Lata Negi, Brief Holders, for the State of Uttarakhand.

Put up on 24th February, 2023, for dictation of judgment.

(Sharad Kumar Sharma, J.) Dated 23.02.2023 Shiv

 
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