FA/24/2023
2023 Latest Caselaw 450 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                            COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      21.02.2023                        F.A. No. 24 of 2023

                                        Hon'ble Vipin Sanghi, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Rajendra Dobhal, learned Senior Counsel assisted by Mr. Shubhang Dobhal, learned counsel for the appellant.

Issue notice.

Mr. Nagesh Aggarwal, learned counsel, appears and accepts notice on behalf of the respondent.

He states that the respondent is also in the process of challenging the impugned judgment.

Let the parties remain present in Court, for interaction, on the next date.

List the matter on 12.04.2023.

                                               (Alok Kumar Verma, J.)        (Vipin Sanghi, C.J.)
                                                    21.02.2023                    21.02.2023
                                        Negi