SPA/60/2022
2023 Latest Caselaw 448 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                            COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      21.02.2023                        SPA No. 60 of 2022

                                        Hon'ble Vipin Sanghi, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Puran Singh Bisht, appellant, present-in-person.

Recall Application MCC No. 01 of 2022

The appellant seeks review and recall of the judgment dated 25.04.2022, passed in Special Appeal No. 60 of 2022.

We find no reason to either review, or recall the said order.

The recall application is, hereby, dismissed.

(Alok Kumar Verma, J.) (Vipin Sanghi, C.J.) 21.02.2023 21.02.2023 Negi