WPMS/2134/2018
2023 Latest Caselaw 405 UK

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

        THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI

             WRIT PETITION (M/S) NO. 2134 OF 2018

                       15th FEBRUARY, 2023

Between:

Jagdish Prasad Security Agency             ......           Petitioner

and

Defence Electronics Applications
Lab (DEAL) and another                     ......           Respondents



Counsel for the petitioner    :       Mr.    Shashank      Upadhyaya,
                                      learned counsel

Counsel for the respondents       :   Mr. D.C.S. Rawat, learned
                                      Standing Counsel for the Union
                                      of India


The Court made the following:

JUDGMENT:

Counsel for the petitioner states that this

petition has become infructuous.

2) The writ petition is, accordingly, dismissed as

infructuous.

________________ VIPIN SANGHI, C.J.

Dt: 15th FEBRUARY, 2023 Negi