CRLA/463/2013
2023 Latest Caselaw 2582 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                               COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                   CRLA No.463 of 2013
                                   Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mrs. Pushpa Joshi, learned Senior Counsel assisted by Mrs. Chetna Latwal and Ms. Nipsun Mola Joshi, learned counsel for the appellants.

2. Mr. J.S. Virk, learned Deputy Advocate General with Mr. Rakesh Joshi, learned Brief Holder for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 29.08.2023 SK