WPSB/35/2021
2023 Latest Caselaw 2554 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                          COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      28.08.2023                     WPSB No. 35 of 2021
                                     Hon'ble Vipin Sanghi, C.J.
                                     Hon'ble Rakesh Thapliyal, J.

1. Mr. Lalit Belwal, learned counsel for the petitioner.

2. Mr. Shobhit Saharia, learned counsel for the High Court of Uttarakhand.

3. Mr. Amarendra Pratap Singh, learned Additional Advocate General for the State of Uttarakhand.

4. In the light of the fact that we have dismissed Writ Petition (S/B) No. 199 of 2021, the Review Application (MCC No. 5/2023) is also dismissed. Accordingly, the judgment rendered in Writ Petition (S/B) No. 199 of 2021 should be implemented, within two months.

5. Since we have dismissed the Review Application on merits, we are not going into the issue of delay.

                                          (Rakesh Thapliyal, J.)             (Vipin Sanghi, C.J.)
                                              28.08.2023                         28.08.2023
                                     Rahul