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FA/94/2023
2023 Latest Caselaw 2460 UK

Citation : 2023 Latest Caselaw 2460 UK
Judgement Date : 23 August, 2023

Uttarakhand High Court
FA/94/2023 on 23 August, 2023
               Office Notes, reports,
SL.           orders or proceedings or
      Date                                                      COURT'S OR JUDGES'S ORDERS
No           directions and Registrar's
               order with Signatures

                                          F.A. No. 94 of 2023
                                          Hon'ble Vivek Bharti Sharma, J.

Mr. Kanwaljit Singh counsel through Video Conferencing and Mr. Piyush Garg, counsel for the appellant.

Mr. V.B.S. Negi, Senior Counsel assisted by Mr. Ankush Negi, counsel for respondent.

2. Counsel for the appellant would submit that the judgment and decree of Commercial Appellate Court has been challenged in the present appeal and the same would be heard by the Division Bench.

3. In view of the above, Registry is directed to place the matter before Hon'ble the Chief Justice for appropriate direction.

(Vivek Bharti Sharma, J.) 23.08.2023 Mamta

 
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