WPSB/385/2023
2023 Latest Caselaw 2381 UK

             IN THE HIGH COURT OF UTTARAKHAND
                                  AT NAINITAL
                   HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                          AND
                      HON'BLE SRI JUSTICE RAKESH THAPLIYAL

                  WRIT PETITION (S/B) NO. 385 OF 2023
                             21ST AUGUST, 2023
BETWEEN:
Uttam Singh Chauhan                                              .....Petitioner.
And

State of Uttarakhand & others                                    ....Respondents.

Counsel for the Petitioner : Mr. Amish Tewari, learned counsel.

Counsel for the State : Mr. B.S. Parihar, learned Standing Counsel.

The Court made the following:

JUDGMENT:(per Hon'ble The Chief Justice Sri Vipin Sanghi)

The petitioner was a public servant. The relief

sought in this writ petition can be dealt with by the

Uttarakhand Public Services Tribunal.

2. Consequently, we dismiss this petition with liberty

to the petitioner to approach the Uttarakhand Public Services

Tribunal.

3. Pending application, if any, also stands disposed of.

(VIPIN SANGHI, C.J.)

(RAKESH THAPLIYAL, J.) Dated: 21st August, 2023 NISHANT