CRJA/10/2020
2023 Latest Caselaw 2140 UK

                Office Notes,
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      Date                                     COURT'S OR JUDGES'S ORDERS
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                                   CRJA No.10 of 2020
                                   Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. Bhupesh Kandpal, learned Amicus Curiae for the appellant.

2. Mr. J.S. Virk, learned Deputy Advocate General along with Mr. Rakesh Joshi and Mr. Pankaj Joshi, learned Brief Holders for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 08.08.2023 AK