CRJA/28/2019
2023 Latest Caselaw 2094 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                   CRJA No.28 of 2019
                                   Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. Trilochan Pandey, learned Amicus Curiae for the appellant.

2. Mr. Amit Bhatt, learned Deputy Advocate General with Mr. Pankaj Joshi and Mr. Rakesh Joshi, learned Brief Holders for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 04.08.2023 SK