WPMS/2106/2023
2023 Latest Caselaw 2069 UK

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                                  WPMS No. 2106 of 2023
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Himanshu Pal, Advocate, for the petitioner.

In the present Writ Petition, the petitioner has challenged the judgment of Ombudsman dated 20th July, 2022.

Issue notices to the respondent. Steps to serve the respondent would be taken by the petitioner within a period of one week from today.

List this Writ Petition after service of notice on the respondent.

(Sharad Kumar Sharma, J.) Dated 03.08.2023 Shiv