CLCON/101/2023
2023 Latest Caselaw 999 UK

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                       COURT'S OR JUDGES'S ORDERS
No
                   Registrar's order with
                        Signatures

      13.04.2023                            CLCON No. 101 of 2023
                                            Hon'ble Sharad Kumar Sharma, J.

Mr. J.C. Karnatak, learned counsel for the petitioner.

Issue notice to respondent no. 2 only at present, calling upon his explanation, as to why the judgment dated 28.02.2023, has not been complied with, and why not the proceedings under the contempt of the Court's Act be drawn against him.

(Sharad Kumar Sharma, J.) 13.04.2023 PN/-