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WPSS/807/2020
2023 Latest Caselaw 1131 UK

Citation : 2023 Latest Caselaw 1131 UK
Judgement Date : 25 April, 2023

Uttarakhand High Court
WPSS/807/2020 on 25 April, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No.807 of 2020
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Anil Anthwal, Advocate for the petitioner.

Mr. P.C. Bisht, Additional C.S.C. for the State of Uttarakhand.

List alongwith connected cases on 26.04.2023 to enable learned Additional C.S.C. to get instructions as to whether the case is covered by judgment rendered in WPSS No.526 of 2022 and Special Appeal No. 279 of 2018.

(Manoj Kumar Tiwari, J.) 25.04.2023 Arpan

 
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