WPSS/807/2020
2023 Latest Caselaw 1081 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No. 807 of 2020
                                  With
                                  WPSS No. 808 of 2020
                                  WPSS No. 810 of 2020
                                  WPSS No. 812 of 2020
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Anil Anthwal, Advocate for the petitioner.

Mr. V.S. Rawat, Brief Holder for the State of Uttarakhand.

List on 25.04.2023 in daily cause list.

Learned State Counsel to ascertain whether the case is covered by judgment rendered in Special Appeal No. 279 of 2018 and other connected Appeals.

Manoj Kumar Tiwari, J.) 20.04.2023 Navin