CLCON/85/2023
2023 Latest Caselaw 1000 UK

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                       COURT'S OR JUDGES'S ORDERS
No
                   Registrar's order with
                        Signatures

      13.04.2023                            CLCON No. 85 of 2023
                                            Hon'ble Sharad Kumar Sharma, J.

Mr. Parikshit Saini, learned counsel for the petitioner.

Issue notices to respondent nos. 1&2 only, calling upon their explanation, as to why the judgment dated 16.09.2022, has not been complied with, and why not the proceedings under the contempt of the Court's Act be drawn against them.

(Sharad Kumar Sharma, J.) 13.04.2023 PN/-