Citation : 2022 Latest Caselaw 3220 UK
Judgement Date : 28 September, 2022
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28.09.2022 AO No. 340 of 2022
Hon'ble Alok Kumar Verma, J.
The proposed appeal has been filed against the judgment dated 24.08.2021, passed by the Commissioner for Employees Compensation/Chief Judicial Magistrate, Champawat in ECA No. 03 of 2019 along with an application to condone the delay of 117 days in filing the proposed appeal.
Heard Mr. Amit Kapri, learned counsel for the appellant.
Issue notice to the respondent on the delay condonation application.
Steps to be taken within a week. List this case on 04.01.2023.
(Alok Kumar Verma, J.) 28.09.2022
Shiksha
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