WPSB/497/2019
2022 Latest Caselaw 3218 UK

      IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL
         THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                AND
          THE HON'BLE SRI JUSTICE RAMESH CHANDRA KHULBE


              WRIT PETITION (S/B) NO. 497 OF 2019

                       28th SEPTEMBER, 2022

Between:

Smt. Suman Rani Farswan                     ......          Petitioner

and

State of Uttarakhand & another              ......         Respondents


Counsel for the petitioner       :   Mr. M.S. Bhandari, learned counsel

Counsel for the respondents      :   Mr. B.S. Parihar, learned Standing
                                     Counsel    for    the   State   of
                                     Uttarakhand / respondents



The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Vipin Sanghi)



             The petitioner has, firstly, sought the relief

that her services should be treated as regularized in

Lecturer     Grade      w.e.f.   01.10.1990.         Secondly,     the

petitioner seeks direction to the respondents to decide

the representation dated 22.08.2019, by a reasoned and

speaking order, in a stipulated period.
                             2




2)        Counsel for the petitioner states that the

petitioner would be satisfied if the second relief, as

sought in the writ petition, is granted.


3)        Accordingly, we direct the respondents to

decide   the   representation    of   the   petitioner   dated

22.08.2019, within six weeks, by a reasoned and

speaking order, which should be communicated to the

petitioner.    In case, the petitioner has outstanding

grievance thereafter, it shall be open to the petitioner to

approach the Uttarakhand Public Services Tribunal for

redressal of her grievances.



4)        Writ petition stands disposed of accordingly.


          Interim Relief Application (CLMA No. 14379 of

2019) also stands disposed of.



                                        ________________
                                        VIPIN SANGHI, C.J.


                                             ___________
                                             R.C. KHULBE, J.

Dt: 28th SEPTEMBER, 2022 Negi