WPSS/1871/2022
2022 Latest Caselaw 3163 UK

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                                  WPSS No. 1873 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Yogesh Pacholia, Advocate for the petitioner.

Mr. Pooran Singh Bisht, Additional Chief Standing Counsel for the State of Uttarakhand/respondents.

Learned counsel for petitioner submits that the controversy involved in this writ petition is decided by judgment

of 2014 and other connected petitions.

Learned State Counsel prays for and is granted three weeks' time to file short counter affidavit.

List this case on 31.10.2022.

(Manoj Kumar Tiwari, J.) 26.09.2022 Navin