WPSB/311/2019
2022 Latest Caselaw 3159 UK

Citation : 2022 Latest Caselaw 3159 UK
Judgement Date : 26 September, 2022

Uttarakhand High Court

WPSB/311/2019 on 26 September, 2022

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                   WPSB No.311 of 2019
                                   Shri Vipin Sanghi, C.J.
                                   Shri Ramesh Chandra Khulbe, J.

Dr. Ruchika Tandon, petitioner in person.

Ms. Monika Pant, learned Standing Counsel for the Union of India. Arguments heard.

Judgment reserved.

(R.C. Khulbe, J.) (Vipin Sanghi, C.J.) 26.09.2022 BS/RB

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