Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

SPLA/169/2022
2022 Latest Caselaw 3037 UK

Citation : 2022 Latest Caselaw 3037 UK
Judgement Date : 20 September, 2022

Uttarakhand High Court
SPLA/169/2022 on 20 September, 2022
             Office Notes, reports,
             orders or proceedings
SL.
      Date   or directions and        COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
             Signatures


                                      SPLA No.169 of 2022
                                      With
                                      GA No.80 of 2022
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Siddhartha Bisht, Brief Holder for the appellant/State of Uttarakhand.

Issue notices to the respondents on Delay Condonation Application filed alongwith the application for leave to appeal against the judgment of acquittal.

Steps would be taken within ten days. List after service of notice on the respondents.

(Sharad Kumar Sharma, J.) 20.09.2022 Arti

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter