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WPMS/2281/2022
2022 Latest Caselaw 3036 UK

Citation : 2022 Latest Caselaw 3036 UK
Judgement Date : 20 September, 2022

Uttarakhand High Court
WPMS/2281/2022 on 20 September, 2022
             Office Notes, reports,
             orders or proceedings
SL.
      Date   or directions and        COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
             Signatures


                                      WPMS No.2281 of 2022
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Eshan Sachdeva, Advocate for the petitioners.

Mr. Hemant Bharat Sharma, Advocate for the respondents.

No notices are required to be sent to the respondents as they are represented by the caveator, who may file the counter affidavit within a period of three weeks.

List thereafter.

Till the next date of listing, the execution of the impugned judgments under challenge would be kept in abeyance subject to the condition that the petitioners deposit the entire decreetal amount before the court below within a period of one month from today, and continuous to remit the amount of rent at the rate of Rs.100/- per month.

(Sharad Kumar Sharma, J.) 20.09.2022 Arti

 
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