SPA/348/2022
2022 Latest Caselaw 3426 UK

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

        THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                               AND
         THE HON'BLE SRI JUSTICE RAMESH CHANDRA KHULBE


                 SPECIAL APPEAL NO. 348 OF 2022

                        20th OCTOBER, 2022

Between:

Ashwani Kumar Gupta                      ......            Appellant


and


State of Uttarakhand & others            ......            Respondents


Counsel for the appellant     :   Mr. Vinay Kumar, learned counsel

Counsel for the respondents   :   Mr. B.P.S. Mer, learned Brief
                                  Holder for the State / respondents



The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Vipin Sanghi)



             We have dismissed Special Appeal No. 347 of

2022, wherein the facts are similar.


2)           For the reasons recorded in the said case, the

present Appeal is also dismissed.


                                           ________________
                                           VIPIN SANGHI, C.J.

                                                [




                                                    ___________
                                                    R.C. KHULBE, J.

Dt: 20th OCTOBER, 2022 Negi