WPMS/2660/2022
2022 Latest Caselaw 3857 UK

SL.             Office Notes,
No.   Date   reports, orders or                  COURT'S OR JUDGE'S ORDERS
              proceedings or
               directions and
             Registrar's order
              with Signatures
                                  WPMS No. 2681 of 2022
                                  With
                                  WPMS No. 2660 of 2022
                                  Shri Sanjaya Kumar Mishra, J.

Mr. Bhupesh Kandpal, learned counsel for the petitioner.

Mr. Pradeep Hairiya, learned Standing Counsel for the State of Uttarakhand.

Reserved for judgment.

(Sanjaya Kumar Mishra, J.) 30.11.2022 (Grant urgent certified copy of this order, as per Rules) A/-