CRLA/53/2015
2022 Latest Caselaw 3777 UK

              Office Notes,
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SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
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                               CRLA No.53 of 2015
                               Hon'ble S.K. Mishra, J.

Hon'ble Alok Kumar Verma, J.

Mr. Ashok Drall, Mr. Chirag Madan and Mr. Kishore Rai, learned counsel for the appellant.

Mr. J.S. Virk, learned Deputy Advocate General for the State.

Written arguments are taken on record. Arguments heard.

Judgment reserved.

(Alok Kumar Verma, J.) (Sanjaya Kumar Mishra, J.) 23.11.2022 PP/SB