Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

CRLR/652/2022
2022 Latest Caselaw 3752 UK

Citation : 2022 Latest Caselaw 3752 UK
Judgement Date : 22 November, 2022

Uttarakhand High Court

CRLR/652/2022 on 22 November, 2022

CRLR No. 652 of 2022
Hon'ble Ravindra Maithani, J.

Mr. Gaurv Singh, Advocate for the applicant.

Mr. Ranjan Ghildiyal, A.G.A. for the State.

Instant revision was decided on 03.11.2022, but in the judgment, the name of the revisionist has been wrongly typed. Instead of "Sunil Singh Chauhan", what is typed is "Sunil Kumar Chauhan".

A Correction Application (MCRC) No. 2 of 2022 has been filed. It is allowed. The order has been corrected.

Let a copy of the corrected order dated 03.11.2022 be supplied to learned counsel for the parties, today itself, on payment of usual charges.

(Ravindra Maithani, J.) 22.11.2022 Jitendra

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs