WPMS/2887/2022
2022 Latest Caselaw 3693 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions             COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                     order with
                     Signatures
      18.11.2022                     WPMS No. 2887 of 2022

                                     Hon'ble S.K. Mishra, J.

Mr. Ankur Sharma, learned counsel for the petitioner.

Mr. Mohit Molki, learned Brief Holder for the State.

In view of the judgment passed by the Hon'ble High Court of Gujarat in R/Special Civil Application No. 7702 of 2022, issue Rule Nisi.

It is further directed that counter affidavit may be filed by 23.12.2022.

Rejoinder affidavit be filed by 13.01.2022.

                                            List     this      matter    on
                                     24.02.2023.
                                            In    the    interregnum,   the

petitioner shall deposit the 50% of the dues levied on him. The vehicle shall be released in his favour.

(S.K. Mishra, J.) 18.11.2022 (Grant urgent certified copy of this order, as per rules)

PN