WPSS/1965/2022
2022 Latest Caselaw 3586 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPSS No. 1965 of 2022

                                 Hon'ble S.K. Mishra, J.

Mr. Harendra Belwal, the learned counsel for the petitioner.

Mr. Ishwar Bisht, the learned counsel holding brief of Mr. Satyendra Singh Lingwal, the learned counsel for the respondents.

Heard.

Learned counsel for the petitioners would submit that Petitioners were initially appointed as daily wager in G.B. Pant University of Agriculture and Technology and after rendering long continuous service of more than 20 years, they have acquired a right to be considered for regularization. Reliance has been placed upon the judgments rendered by the Hon'ble Supreme Court in support of this contention.

Learned counsel for the respondents prays for and is granted three weeks' time to file counter affidavit.

List this case along with WPSS No. 1922 of 2022.

In the meantime, petitioners shall be permitted to continue, as before, in their respective positions.

Interim relief application IA No. 1 of 2022 stands disposed of.

(S.K. Mishra, J.) 11.11.2022

PV