Citation : 2022 Latest Caselaw 3556 UK
Judgement Date : 9 November, 2022
Office Notes,
reports, orders
SL. or proceedings
Date COURT'S OR JUDGES'S ORDERS
No or directions and
Registrar's order
with Signatures
WPSS 1365/2020
Hon'ble Manoj Kumar Tiwari, J.
Clarification on certain facts was felt necessary while dictating the judgment.
Hence, list on 21.11.2022 for further hearing.
(Manoj Kumar Tiwari, J.) 9.11.2022 Pr
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