CRLA/99/2022
2022 Latest Caselaw 3544 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  IA No. 1 of 2022
                                  IA No. 2 of 2022
                                  In
                                  CRLA No. 99 of 2022
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Ajay Joshi, Advocate, for the applicant. Mr. Pramod Tiwari, Brief Holder, for the State of Uttarakhand.

This is an admitted Criminal Appeal against the judgment of conviction, which is listed today on Urgency Application No. 2 of 2022, preferred by the appellant.

The Urgency Application is allowed. The Appeal is directed to be listed for orders on the Bail Application in the week commencing 5th December, 2022.

(Sharad Kumar Sharma, J.) Dated 07.11.2022 Shiv