WPMS/2714/2022
2022 Latest Caselaw 3542 UK

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No
                   Registrar's order with
                         Signatures

      07.11.2022
                                            WPMS No. 2714 of 2022
                                            Hon'ble Sharad Kumar Sharma, J.

Mr. Shivanand Bhatt, Advocate, for the petitioner.

The petitioner is defendant No. 2 in a proceedings under Section 176 of the U.P.Z.A. & L.R. Act, i.e. Case No. 87 of 2021, Vimal Kishore Kandwal Vs. Rajendra Singh and others, which is pending consideration before the Court of Assistant Collector, 1st Class, Vikas Nagar, district Dehradun. The same is being sought to be expedited.

Looking to the innocuous prayer, the writ petition is being disposed of with a request to the Assistant Collector, 1st Class, Vikas Nagar, district Dehradun, to make all efforts to decide the proceedings under Section 176, as expeditiously as possible, but not later than one year from the date of production of the certified copy of this judgment.

Subject to the aforesaid, the writ petition stands disposed of.

Sharad Kumar Sharma, J.) 07.11.2022 Mahinder/