WPPIL/72/2022
2022 Latest Caselaw 3471 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPPIL No.72 of 2022
                                  Shri Sharad Kumar Sharma, J.

Shri Ramesh Chandra Khulbe, J.

Mr. D.S. Mehta, learned counsel for the petitioner.

Mr. Ajay Singh Bisht, learned Addl. C.S.C. and Mr. Gajendra Tripathi, learned Brief Holder for the State.

Mr. V.K. Kaparuwan, Mr. Rajesh Sharma and Mr. Lalit Sharma, learned Standing Counsel for the Union of India.

Mr. Ashish Joshi, learned counsel for respondent no. 8.

List this matter after delivery of judgment of WPPIL No. 30 of 2022.

(R.C. Khulbe, J.) (Sharad Kumar Sharma,J.) 01.11.2022 AK/BS