WPSB/620/2022
2022 Latest Caselaw 3469 UK

             IN THE HIGH COURT OF UTTARAKHAND
                                  AT NAINITAL
                 THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                          AND
                 THE HON'BLE SRI JUSTICE SANJAYA KUMAR MISHRA

                WRIT PETITION (S/B) NO. 620 OF 2022

                          01ST NOVEMBER, 2022

BETWEEN:
Sanjay Kumar Bhatt                                                .....Petitioner.
And

State of Uttarakhand & another                                    ....Respondents.

Counsel for the Petitioner : Dr. Kartikey Hari Gupta and Mr. Rafat Munir Ali, learned counsels.

Counsel for Respondent no.1 : Mr. KN. Joshi, learned Deputy Advocate General.

Counsel for Respondent no.2 : Mr. Ashish Joshi, learned counsel.

The Court made the following:

JUDGMENT:(per Hon'ble The Chief Justice Sri Vipin Sanghi)

Dr. Gupta states, on instructions, that the

petitioner does not wish to pursue the present writ petition.

2. Accordingly, the writ petition is dismissed as

withdrawn.

(VIPIN SANGHI, C.J.)

(S.K. MISHRA, J.) Dated: 01st November, 2022 NISHANT