C482/880/2019
2022 Latest Caselaw 1591 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  C-482 No. 880 of 2019

                                  Shri Sanjaya Kumar Mishra, ACJ.
                                       Mr. Piyush Garg, learned counsel for
                                  the applicant.
                                       Mr.    J.S.  Virk,    learned  Deputy
                                  Advocate General with Mr. P.S. Uniyal,
                                  learned Brief Holder for the State.
                                       Mr. Jayvardhan Kandpal, learned
                                  counsel for respondent No. 2.

This is application for extension of the

interim order dated 14.06.2019.

List the matter on 01.07.2022,

awaiting the final judgment in the matter

pending before the Hon'ble Supreme Court.

Interim order dated 14.06.2019 is

extended till the next date of listing.

Urgent certified copy of the order be

supplied to the learned counsel for the

parities, as per rules.

(S.K. Mishra, ACJ.) 23.05.2022 Negi