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WPPIL/55/2022
2022 Latest Caselaw 1458 UK

Citation : 2022 Latest Caselaw 1458 UK
Judgement Date : 11 May, 2022

Uttarakhand High Court
WPPIL/55/2022 on 11 May, 2022
SL.           Office Notes,
No.   Date   reports, orders             COURT'S OR JUDGE'S ORDERS
             or proceedings
              or directions
             and Registrar's
               order with
               Signatures
                               WPPIL No. 55 of 2022
                               Shri Sanjaya Kumar Mishra, ACJ.
                               Shri Ramesh Chandra Khulbe, J.

Mr. T.A. Khan, learned Senior Counsel assisted by Mr. Vinay Bhatt, learned counsel for the for the petitioners.

Mr. B.S. Parihar, learned Standing counsel for the State of Uttarakhand/respondent nos. 4, 5, 7 and 8.

Mr. Rakesh Thapliyal, learned Assistant Solicitor General assisted by Mr. Lalit Sharma, learned Standing Counsel for Union of India/respondent no. 1, 2 and 3.

Mr. Ashish Joshi, learned counsel for the respondent no. 6.

List this matter on 15.06.2022 awaiting the judgment in the connected PIL.

(R.C. Khulbe, J.) (S.K. Mishra, ACJ.) 11.05.2022

A/-

 
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