CRLR/98/2012
2022 Latest Caselaw 1424 UK

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                                  CRLR No.98 of 2012
                                  Hon'ble R.C. Khulbe, J.

Mr. Ashutosh Posti, learned counsel for the revisionist.

Mr. V. S. Rathore, learned AGA for the State.

List the case on 10.06.2022, as prayed for by learned counsel appearing for the revisionist.

In the meantime, learned counsel for the revisionist will provide translate copy of the judgment, positively.

(R.C. Khulbe, J.) 07.05.2022 R.Bisht