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WPSS/744/2021
2022 Latest Caselaw 1399 UK

Citation : 2022 Latest Caselaw 1399 UK
Judgement Date : 5 May, 2022

Uttarakhand High Court
WPSS/744/2021 on 5 May, 2022
             Office Notes, reports,
             orders or proceedings
SL.
      Date   or directions and        COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
             Signatures


                                      WPSS No.744 of 2021
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Kurban Ali, Advocate for the petitioners. Mr. M.S. Bisht, Brief Holder for the State of Uttarakhand.

This writ petition was decided by this Court by an order of 13.01.2022, a decision taken thereof was on the basis of the judgment of the Division Bench, which was rendered on "07.07.2014". This date has been wrongly mentioned in the order of 13.01.2022 as to be "07.07.2017".

Hence, the petitioner has preferred a Correction Appl. No.07 of 2022. The same would stand allowed and wherever in the judgment of 13.01.2022, the date of the judgment of the Division Bench has been mentioned as "07.07.2017" that has been directed to be rectified to be read as "07.07.2014".

Accordingly, the correction application stands disposed of.

(Sharad Kumar Sharma, J.) 05.05.2022 Arti alo

 
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