ABA/46/2022
2022 Latest Caselaw 885 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                        COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      23.03.2022                        ABA No. 46 of 2022
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Mohd. Safdar, learned counsel for the applicant and Mr. V.S. Rathore, learned AGA for the State.

During the arguments, the learned counsel for the applicant submitted that the applicant - Ikram was acquitted in the trial of a murder case. He requested three days' time to file a copy of the said acquittal judgment along with supplementary affidavit.

List this case on 01.04.2022.

(Alok Kumar Verma, J.) 23.03.2022 Pant/