WPMS/1675/2008
2022 Latest Caselaw 843 UK

Citation : 2022 Latest Caselaw 843 UK
Judgement Date : 22 March, 2022

Uttarakhand High Court

WPMS/1675/2008 on 22 March, 2022

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 1675 of 2008
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. T.A. Khan, Senior Advocate, assisted by Mr. Vinay Bhatt, Advocate, for the petitioner.

Mr. Pradeep Hairiya, Standing Counsel, for the State of Uttarakhand.

Put up on 23rd March, 2022, for dictation of judgment.

(Sharad Kumar Sharma, J.) Dated 22.03.2022 Shiv

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